Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(a) in The Rajasthan Financial Corporation (Staff) Regulations, 1958 (a)Any new Regulation or alteration in an existing Regulation shall be issued in the form of a Circular for circulation among the staff :
