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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(4)(b) in Manonmaniam Sundaranar University Act, 1990

(b)In case such draft relates to a matter within the purview of the Standing Committee on Academic Affairs, the Syndicate shall refer it for consideration to the Standing Committee on Academic Affairs, which may either report to the Syndicate that it does not approve the draft or submit the draft to the Syndicate in such form as the Standing Committee on Academic Affairs may approve and the Syndicate may either pass with or without amendment or reject the draft.