Himachal Pradesh High Court
Oic vs . Hansa Devi & Ors. on 13 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
FAO No.487/2012.
13.4.2023 Present: Mr. P.S. Chandel, Advocate, for the appellant.
Mr. G.R. Palsra, Advocate, for respondents No.1 to 4.
Ms. Leena Guleria, Advocate, for respondents No.5 & 6.
appellant, list next week.
r to At the request of learned counsel for the ( Sushil Kukreja ) Judge 13th April, 2023. (CS) ::: Downloaded on - 13/04/2023 20:45:05 :::CIS