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State of Odisha - Section

Section 9 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

9. Calling for manuscripts for the text-books

- (i) At the time appropriate for calling for manuscripts for the text-books the convener shall prepare an advertisement in consultation with the Working Committee, calling for manuscripts from writers. The advertisement duly approved by Government shall be published in the Orissa Gazette and also in three consecutive issues of all the recognised daily newspapers of Orissa.
(ii)The writers shall be allowed a period of three months for the submission of their manuscripts.
(iii)The advertisement shall contain a notice to the writers to the effect that on their written application to the Secretary, accompanied by a Treasury Challan for Rs. 10 (Rupees ten) only deposited in a Treasury or Sub-Treasury under the head "Provincial (Orissa)-XXII-Education-E-General-Miscellaneous", the syllabus, the synopses, the prescribed forms, the rules and other connected papers will be sent or given to them by the Secretary.