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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(b) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(b)ascertain the vessel's present draught and see that both anchors are clear to be let go; see that the national Ensign is hoisted and the flags denoting the name of the vessel and any other signals, as required by Port rules from time to time, are hoisted in such a manner as to be clearly seen from the Port signal station.