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State of Uttar Pradesh - Section

Section 27 in The Group 'D' Employees Service (U.P.) Rules, 1985

27. Scale of pay.

(1)The scale of pay admissible to persons appointed to the various categories of posts in the Establishment whether in a substantive or officiating capacity or as a temporary measure shall be such as may be determined by the Government, from time to time.
(2)The scales of pay at the time of commencement of these rules are as follows :
(a) Peon, Messenger, Chaukidar, Mali, Farrash, Sweeper, Waterman/Bhishti, Tindal, Thelaman, Record-lifter and every othernontechnical post Rs. 305-5-330-E.B.-6-360-E.B.-6-390.
(b) Peon-Jamadar Rs. 315-6-351-E.B.-6-363-7-384-8-400-E.B.-8-440.
(c) Daftri, Book Binder, Cyclostyle Operator Rs. 315-6-351-E.B.-6-363-7-384-8-400-E.B.-8-440.
(d) Farrash Jamadar Rs. 315-6-351-E.B.-6-363-7-384-8-400-E.B.-8-440.
(e) Sweeper Jamadar Rs. 315-6-351-E.B.-6-363-7-384-8-400-E.B.-8-440.
(f) Head Mali Rs. 315-6-351-E.B.-6-363-7-384-8-400-E.B.-8-440.