Madhya Pradesh High Court
Santosh Kumar Bhalvi vs The State Of Madhya Pradesh on 2 November, 2022
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18313 of 2015 (SANTOSH KUMAR BHALVI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/02543/2016, WP/09162/2016, WP/09417/2016, WP/10766/2016, WP/12091/2016, WP/14091/2016, WP/15267/2016, WP/15607/2016, WP/17112/2016, WP/18417/2016, WP/19324/2016, CONC/01008/2017, WP/00174/2017, WP/03932/2018, CONC/01661/2019, WP/04254/2019 Dated : 02-11-2022 Awaiting the decision in WA No.815/2017, list after eight weeks.
(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 11/3/2022 4:25:07 PM