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State of West Bengal - Section

Section 183H in The Howrah Municipal Corporation Act, 1980

183H. [ Right of access to heritage building acquired by Corporation. [Chapter XIIA with sections 183A to 183P inserted by W.B. Act 11 of 1999.]

- Subject to such rules or regulation as may be made under this Act, every person shall have the right of access to any heritage building acquired by the Corporation.]