Section 16(8)(a) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

(a)verify the cash balance in the chest with the cash column on receipt side of the cash book and give a certificate as under :-

Legal Document View