Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3) in The Employee's Deposit-Linked Insurance Scheme, 1976

(3)No employee shall be granted exemption or permitted to apply out of exemption more than once on each account.