Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(f) in The Jute Manufactures Development Council Act, 1983 (f)[ "year" means the year commencing on the 1st day of April and ending on the 31st day of March next following.] [ Substituted by Act 9 of 1994, Section 2 (w.e.f. 1-4-1994)]
