Section 2 in The Jute Manufactures Development Council Act, 1983
2. Definitions.
In this Act, unless the context otherwise requires,--(a)"Chairman" means the Chairman of the Council;(b)"Council" means the Jute Manufactures Development Council established under section 3;(c)"jute manufacture" shall have the same meaning as assigned to it in the Jute Manufactures Cess Act, 1983;(d)"member" means a member of the Council and includes the Chairman;(e)"prescribed" means prescribed by rules made under this Act;(f)[ "year" means the year commencing on the 1st day of April and ending on the 31st day of March next following.] [ Substituted by Act 9 of 1994, Section 2 (w.e.f. 1-4-1994)]
