Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(1)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)the gate signals shall remain 'ON' and attain "OFF' aspect only when the gate is closed and is so detected by interlocking;