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State of Assam - Section

Section 575 in The Assam Excise Rules, 2016

575. Register to be kept.

- The following registers shall be maintained in the brewery.
(a)A book showing the quantity of beer manufactured and issued the names and places to which the beer has been consigned and the balance remaining in store after each transaction .
(b)A book showing particulars and original gravity of beer which has been returned unsold to the brewery.