Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 575] [Entire Act] State of Assam - Subsection Section 575(a) in The Assam Excise Rules, 2016 (a)A book showing the quantity of beer manufactured and issued the names and places to which the beer has been consigned and the balance remaining in store after each transaction .
