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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(2)The show cause notice shall include the following details -
(a)the specific requirements of the Act, or of the rules or regulations made under the Act, that the warehouseman or the warehouse violates;
(b)the action the warehouseman is required to take to rectify such violation; and
(c)the time limit within which such corrective action may be taken.