Section 30 in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017
30. Suspension of registration.
(1)The Authority may suspend the registration of a warehouse belonging to a warehouseman for any violation of the provisions of the Act, or rules, regulations or guidelines made or any notifications issued thereunder, after issuing a show cause notice to the warehouseman.(2)The show cause notice shall include the following details -(a)the specific requirements of the Act, or of the rules or regulations made under the Act, that the warehouseman or the warehouse violates;(b)the action the warehouseman is required to take to rectify such violation; and(c)the time limit within which such corrective action may be taken.
