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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(9) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(9)The candidates admitted into Unaided Non-Minority/Minority Professional Institutions offering courses in Engineering (inclu ding Technology) ?tnd Pharmacy shall pay at the time of admission the fees payable per student per annum as prescribed by the AFRC.