Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(2) in Orissa State Youth Welfare Board Rules, 1996 (2)The selection of young artists for participation in the National Youth Festival shall be made on the basis of the Youth Festivals organised as per Sub-rule (A).
