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[Cites 0, Cited by 0] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(2) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(2)Females :
(a)when subjected to labour ;
(b)when not subjected to labour ;
(c)when nursing infants which are permitted to reside m the jail.