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Madhya Pradesh High Court

Dinesh Saxena vs Smt. Reena Devi on 14 July, 2022

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CR No. 177 of 2021 (DINESH SAXENA AND OTHERS Vs SMT. REENA DEVI AND OTHERS) Dated : 14-07-2022 Parties through their counsel.

As prayed, list the case on 19.07.2022.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE (LJ*) LOKENDRA JAIN 2022.07.14 15:50:26 +05'30'