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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(5)(vi) in The Punjab School Education Board Travelling Allowance Regulations

(vi)Except in the case of work connected with the examination, daily allowance may not be drawn for a continuous half of more than 10 days at any one place unless the same is sanctioned by the Chairman in each case on the ground that the prolonged halts are necessary in the interest of Board's work.