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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(11)(ii) in Tamil Nadu Combined Development and Building Rules, 2019

(ii)In building of such size, arrangement or occupancy that a fire may not itself provide adequate warning to occupants, automatic fire detecting and alarming facilities shall be provided where necessary to warn occupants or the existence of fires, so that they may escape, or to facilitate the orderly conduct of fire exit drills.