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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(o) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(o)"Service Centre" means an Academic Service Centre so established to provide infrastructural or scientific or both and technical support to further and enhance academic and research activities;