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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(3) in The Punjab Homoeopathic Practitioners Regulations, 1974

(3)In the case of posts for which recruitment by promotion is provided in these regulations 50% of the total number of such posts shall be filled up by promotion and 50% by other modes of recruitment.