Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1283] [Entire Act] Bengal Presidency - Subsection Section 1283(c) in Police Regulations, Bengal , 1943 (c)In every indenting office a clerk shall be placed in charge of the forms under the supervision of the head clerk. All indents shall be prepared by the forms clerk and checked by the head clerk.
