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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(i) in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007

(i)for the purpose of harmonising the same with reference to open access and/or to cater to the needs of the developing power markets, in accordance with Section 66 of the Act; and