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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(4) in The Rajasthan Boiler Operation Engineers' Rules, 1967

(4)The testimonial in respect of service on a steamship may be signed by the Chief Engineer and countersigned by the Master of the Vessel or may be in the form of a seaman's discharge certificate issued by a Shipping Master.