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[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(5)(c) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(c)The Registrar shall be responsible for maintaining permanent records of the Academic Council, performance of the students of the University including the courses taken, credits obtained, degrees prizes or other distinction and other times pertaining to the Academic performance and the discipline of the students.