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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(a) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(a)that the candidate has performed workshop service of two years in a marine workshop or compensatory service at sea in accordance with rule 14 in lieu of the said two years of workshop service, and