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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2)(c) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(c)The Director may be appointed for second term or until he/she attains the age of sixty five years, whichever is earlier: