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State of Madhya Pradesh - Section

Section 33 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

33. Operation and Maintenance Expenses.

- Normative O&M expenses for the first year of operation during the control period shall be at 4% of the capital cost and shall be escalated at the rate of 5.72% per annum during the balance useful life of the project.