Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

State of Himachal Pradesh - Subsection

Section 67(5)(c) in Himachal Pradesh Municipal Election Rules, 2015

(c)fold the ballot paper so as to conceal his vote;