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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(ii) in A.P. Farmers Organisation Rules, 1997

(ii)The General Body may also be called at any time by the President or Managing Committee members through a majority resolution or by Members of the Organisation through a requisition signed by not less than 1/3rd of the Members with voting rights.