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Himachal Pradesh High Court

Naveen Kumar & Ors. vs . State Of H.P. & Ors. on 7 June, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Naveen Kumar & Ors. vs. State of H.P. & Ors.

Cr.MMO No. 485 of 2022 .

07.06.2022 Present: Mr. Arun Kumar , Advocate, for the petitioners.

Mr. Narender Thakur and Mr. Gaurav Sharma, Deputy Advocates General for respondents No. 1 & 2.

Mr. Ajay Shandil, Advocate, for respondent No.3.

Notice. Mr. Gaurav Sharma, learned Deputy Advocate General and Mr. Ajay Shandil, Advocate, appear and waive service of notice on behalf of respondents No, 1, 2 & 3 respectively. Reply/instructions be filed/obtained before the next date of hearing.

List on 10th June, 2022 before the learned Vacation Judge.

Learned counsel for the petitioner prays for and is permitted to carry out necessary correction in the memo of parties.

(Chander Bhusan Barowalia) Vacation Judge 7th June, 2022 (raman) ::: Downloaded on - 07/06/2022 20:03:16 :::CIS