Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(2) in Rajasthan Opium Smoking Prohibition Act, 1950 (2)[ the Special Civil Court] [Inserted by Rajasthan Ordinance 2 of 1992, replaced by Rajasthan Act No. 20 of 1992 [12-8-1992].]
