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State of Rajasthan - Section

Section 6 in Rajasthan Opium Smoking Prohibition Act, 1950

6. Classes of Courts.

- There shall be the following classes of Subordinate Civil Courts in [the State of Rajasthan] [Omitted and substituted vide item No. (1) of the Schedule of the Rajasthan Act No. 2 of 1957, published in Rajasthan Gazette, Part IV-A, Extraordinary, dated 5-1-1957.], namely:-
(1)the Court of the District Judge,
(2)[ the Special Civil Court] [Inserted by Rajasthan Ordinance 2 of 1992, replaced by Rajasthan Act No. 20 of 1992 [12-8-1992].]
(3)[ the Court of the Senior Civil Judge/Additional Senior Civil Judge; and [Substituted by Rajasthan Act No. 15 of 2014]
(4)the Court of the Civil Judge/Additional Civil Judge].