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State of Tamilnadu - Section

Section 25 in Tamil Nadu Private Colleges (Regulation) Rules, 1976

25. Reservation of seats in private colleges.

- There shall be reservation of seats in all private colleges regarding admission of students at the following ratio, namely:-
(a)In respect of aided college (Non-minority), the management is authorised to fill up students upto ten per cent as management quota The remaining ninety per cent quota shall be filled up following the reservation as specified in section 4 of the Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of seats in Educational Institutions and of appointments or posts in the Services under the State) Act, 1993 (Tamil Nadu Act 45 of 1994).
(b)In respect of aided minority college and unaided college including minority college, the management is authorised to fill up students upto fifty per cent as management quota. The remaining fifty per cent quota shall be filled up following the reservation as specified in section 4 of the Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of seats in Educational Institutions and of appointments or posts in the Services under the State) Act, 1993 (Tamil Nadu Act 45 of 1994).