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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(2) in Faridabad Complex (Regulation and Development) Act, 1971

(2)In case any of the staff so taken over is found surplus, the Chief Administrator may reduce or retrench such staff or adjust them against other vacancies, if any, as he may consider appropriate.