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State of Haryana - Section

Section 7 in Faridabad Complex (Regulation and Development) Act, 1971

7. Appointment of the staff.

(1)In order to carry out the purposes of this Act, the Chief Administrator shall take over the entire staff of the Municipal Committees and Panchayats that are being included or may be included in the Faridabad Complex on the existing terms of service and integrate them in the manner prescribed, till fresh rules in this behalf are made under section 8 of the Act.
(2)In case any of the staff so taken over is found surplus, the Chief Administrator may reduce or retrench such staff or adjust them against other vacancies, if any, as he may consider appropriate.
(3)He may recruit additional staff is found necessary in the manner prescribed.