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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(1)(a) in West Bengal Electrical Licensing Rules, 2017

(a)If a person has qualified in all the Parts of the Syllabus as mentioned in Annexure II for Electrical Supervisor except Part 12 thereof and has been granted Certificate in that behalf, it shall not be necessary for him to sit for the examination but shall have to satisfy the Board by an interview before the Working Committee (WC) of the Board. If the Working Committee is satisfied with the overall knowledge, experience and awareness etc. of the candidate, such candidate may be granted a National Certificate of Supervisor in Parts I, II and III of the common Syllabus (National Certificate of Supervisor as mentioned in Annexure III) on application and payment of necessary fee.