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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Mizoram - Subsection

Section 9(2) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(2)Where an employee dies while in service or before submitting the application under sub-rule (1) above, his/her family or such other authorised person(s) who is entitled to receive the gratuity, shall submit the required application in form 2.