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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(2)(a) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(a)fuel cost for four months equivalent to normative Plant Load Factor (PLF);