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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2) in Hyderabad City Police Act, 1348F

(2)Every such division shall be under an Assistant Commissioner Police who shall be called Divisional Officer and every section shall be under the control of an Inspector and every beat shall be under a Sub-inspector:Provided that these provisions shall be subject to the supervision of the Government.