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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(i) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003

(i)Category-A-(25% of the sanctioned intake of the seats)-Competent Authority Seats for General Students. - These seats shall be filled up through counseling by the competent authority as per merit/ ranking following the Rules of Reservation from the students who have passed the common entrance test held by the State (EAMCET) for that year.