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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(1) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(1)All Vacancies, which are required to be informed under rule 43, shall be informed at least 30 days before the date on which applicants will be interviewed or tested where interviews or tests are to be held, or the date on which vacancies arc intended to be filled, if no interviews or tests are held.