Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(1)The Gram Panchayat or any person, to whom book of transit pass is supplied, shall submit a monthly account to the Divisional Forest Officer, of forest produce extracted, through the transit passes issued by him.