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[Cites 0, Cited by 1] [Section 73] [Entire Act]

State of Karnataka - Subsection

Section 73(c) in Karnataka Town and Country Planning Act, 1961

(c)contravenes the conditions of the commencement certificate granted under sub-section (1) of section 15, [xxx] [Omitted by Act 1 of 2005 w.e.f. 14.02.2005] , or of the sanction granted under sub-section (2) of section 17;