Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Andhra Pradesh - Subsection Section 74(4) in Andhra Pradesh Panchayat Raj Act, 1994 (4)[ All orders or cheques against the Gram Panchayat Fund shall be signed by such authority as may be prescribed.] [Substituted by Act No. 17 of 1996.]
