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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1)(b) in The West Bengal Primary Education Act, 1973

(b)an officer not below the rank of a Deputy Director of [School Education,] [Words substituted for the words 'Public Instruction,' by W.B. Act 19 of 1994.] Government of West Bengal, to be nominated by the State Government;